Bhaskar Gupta vs Calcutta Club Limited And Ors
2025 Latest Caselaw 2066 Cal/2

Calcutta High Court

Bhaskar Gupta vs Calcutta Club Limited And Ors on 2 April, 2025

Author: Supratim Bhattacharya

Bench: Supratim Bhattacharya

OD - 1
                         IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE
                                  APO/11/2023 WITH
                                  EOS/1/2022
                                  BHASKAR GUPTA
                                       VS
                                  CALCUTTA CLUB LIMITED AND ORS

BEFORE :
THE HON'BLE JUSTICE MADHURESH PRASAD
           And
THE HON'BLE JUSTICE SUPRATIM BHATTACHARYA
Date : 2nd April, 2025
                                                             Appearance :
                                              Mr. Bodhisatta Biswas, Adv.
                                                     ..for the appellant.

                                              Mr. Anubhav Sinha, Adv.(VC)
                                                    Mr.Subhasis Dey, Adv.
                                                Mr.Victor Mukherjee, Adv.
                                                    Ms. Shruti Shaw, Adv.
                                                   Ms. Sanjucta Das, Adv.
                                                ...for the respondent no.2.

Mr. Jayanta Sengupta, Adv. Mr.Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv. Ms. Indrani Majumdar, Adv. ...for the respondent no.1.

The Court : Heard the parties.

Hearing concluded. Judgment reserved.

(MADHURESH PRASAD, J.)

(SUPRATIM BHATTACHARYA, J.)

sd/