Citation : 2024 Latest Caselaw 5024 Cal
Judgement Date : 26 September, 2024
26.09.2024 Ct. 23 D/L 3 ab
IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE
WPA 16722 of 2024
Ivana Hossaini
-Vs-
The State of West Bengal & Ors.
Mr. Firdous Samim, Ms. Gopa Biswas, Ms. Payel Shome, Ms. Sampriti Saha .... for the petitioner
Mr. Sirsanya Bandopadhyay, Mr. Debopriya Karan ... for the State
Ms. Piyali Sengupta, Mr. Souvik Ghosh ... for the PSC Mr. Kallol Basu, Mr. Ayushman Dasgupta ... for the High Court Administration
Hearing concluded and judgment reserved.
(Arindam Mukherjee, J.)
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