Mahesh Prasad Jaiswal vs Unknown
2024 Latest Caselaw 4917 Cal

Calcutta High Court (Appellete Side)

Mahesh Prasad Jaiswal vs Unknown on 23 September, 2024

Author: Arijit Banerjee

Bench: Arijit Banerjee

     17.         23.09.2024
     Court
     No.28       (Tanmoy)

                                            IN THE HIGH COURT AT CALCUTTA
                                         CRIMINAL MISCELLANEOUS JURISDICTION

                                                  CRM (NDPS) 1260 of 2024

                                In Re: - An application for bail under Section 439 of the Code of
                                Criminal Procedure, 1973 / Section 483 of the Bharatiya
                                Nagarik Suraksha Sanhita, 2023.

                                                              And
                                In the matter of: - Mahesh Prasad Jaiswal
                                                                                      ...petitioner.
                                Mr. Sabyasachi Banerjee
                                Mr. Pawan Kumar Gupta
                                Ms. Sofia Nesar
                                Mr. Santanu Sett
                                                                             ...for the petitioner.
                                Ms. Anasuya Sinha, APP
                                Ms. Madhumita Basak
                                                                                 ...for the State.


                                                    Dictated by Arijit Banerjee, J.

1. Hearing is concluded.

2. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J. )

Signed By :

TANMOY GHOSH High Court of Calcutta 23 rd of September 2024 06:04:06 PM