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Abdar Sk. @ Abder Sk. @ Md. Abdar Sk vs Unknown
2024 Latest Caselaw 4856 Cal

Citation : 2024 Latest Caselaw 4856 Cal
Judgement Date : 19 September, 2024

Calcutta High Court (Appellete Side)

Abdar Sk. @ Abder Sk. @ Md. Abdar Sk vs Unknown on 19 September, 2024

Author: Arijit Banerjee

Bench: Arijit Banerjee

     709.        19.09.2024
     Court
     No.28         (Tanmoy)

                                           IN THE HIGH COURT AT CALCUTTA
                                          CRIMINAL APPELLATE JURISDICTION

                                                  CRA 506 of 2015
                                    IA No: CRAN/1/2016 (Old No: CRAN/2914/2016)


                              In Re: - A petition for admission of appeal under Section 374(2)
                              of the Code of Criminal Procedure, 1973.

                                                             And
                              In the matter of: - Abdar Sk. @ Abder Sk. @ Md. Abdar Sk.
                                                                          ...applicant/appellant.
                              Mr. Fazlur Rahman
                              Md. Babul Hussain
                              Ms. Dona Sanyal
                                                                   ... for the applicant/appellant.
                              Mr. Madhusudan Sur, Ld. APP
                              Mr. Manoranjan Mahata
                                                                                  ...for the State.



                              1.

Report filed by the State be kept with the records.

2. Hearing is concluded.

3. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)

Signed By :

TANMOY GHOSH High Court of Calcutta 20 th of September 2024 12:31:42 PM

 
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