Citation : 2024 Latest Caselaw 4790 Cal
Judgement Date : 17 September, 2024
17.09.2024 Serial no. 26 CT.-35 [G.S.D]
CRA 583 of 2019
In the matter of : Md. Golab Sk @ Ukil Sk & Ors.
... ... appellants Md. Ashraf Ali ... for the appellants
Mr. Joydeep Roy (learned Sr. Govt. Adv.) Ms. Sujata Das ... for the State.
Hearing stands Concluded.
Judgment stands Reserved.
Parties to act on a server copy of this order duly
collected from the official website of the Hon'ble High Court,
Calcutta.
(Tirthankar Ghosh, J.)
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