Abdur Rahim @ Md. Abdur Rahim vs Unknown
2024 Latest Caselaw 4788 Cal

Calcutta High Court (Appellete Side)

Abdur Rahim @ Md. Abdur Rahim vs Unknown on 17 September, 2024

30.     17.09.2024
Court
No.28     (A. Nag)


                                   IN THE HIGH COURT AT CALCUTTA
                                CRIMINAL MISCELLANEOUS JURISDICTION

                                          CRM (NDPS) 1372 of 2024

                       In Re: - An application for bail under Section 439 of the Code of
                       Criminal Procedure, 1973 / Section 483 of the Bharatiya
                       Nagarik Suraksha Sanhita, 2023.
                                                       And
                       In the matter of: - Abdur Rahim @ Md. Abdur Rahim
                                                                       ...petitioner.

                       Mr. Arnab Chatterjee
                       Ms. Dhanasree Biswas
                       Ms. Poulami Bose
                                                                    ...for the petitioners.
                       Mr. Soumik Ganguly
                       Mr. Dipankar Paramanick
                                                                   ...for the State.

                                           Dictated by Arijit Banerjee, J.

1. Read order dated 04.09.2024. Mr. Chatterjee, learned counsel

appearing for the petitioner produces copies of judgments of

various Courts including the Hon'ble Supreme Court of India in

support of his submission that just because the petitioner is a

Bangladeshi National, that per se would not stand in the way of

Court granting bail to him.

2. Learned advocate for the State seeks a little time to obtain

instructions and to consider the said judgments.

3. List this matter on 20.09.2024 for further consideration.

(Apurba Sinha Ray, J. ) (Arijit Banerjee, J.)