Ranjit Kumar Majhi vs Unknown
2024 Latest Caselaw 4704 Cal

Calcutta High Court (Appellete Side)

Ranjit Kumar Majhi vs Unknown on 12 September, 2024

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

12.09.2024 Serial no. 2 CT.-35 [G.S.D]

CRA 577 of 2019

In the matter of : Ranjit Kumar Majhi ... ... Appellant Mr. D. N. Roy ... for the appellant

In the Judgment dated 30.08.2024, the Complaint

Case in respect of which the appeal was preferred is

Complaint Case No. 152 of 2012. The same has been

inadvertently typed as Complaint Case No. 152 of 2015,

which is wrong.

Throughout the judgment, wherever, there is a

reference of the Complaint Case, the same should be read

as Complaint Case No. 152 of 2012.

This order be treated as part and parcel of the

Judgment dated 30.08.2024.

Department is directed to incorporate the necessary

corrections in this regard.

Parties to act on a server copy of this order duly

collected from the official website of the Hon'ble High Court,

Calcutta.

(Tirthankar Ghosh, J.)