Smt. Reena Pal Educational Trust vs Indian Centre For Advancement
2024 Latest Caselaw 4671 Cal

Calcutta High Court (Appellete Side)

Smt. Reena Pal Educational Trust vs Indian Centre For Advancement on 11 September, 2024

     19
11.09.2024
 Ct. No.22
    pg.
                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL REVISIONAL JURISDICTION
                              APPELLATE SIDE

                               CO 367 of 2020

                      Smt. Reena Pal Educational Trust
                                    Vs.
                       Indian Centre for Advancement
                         of Research and Education


                  Mr. Shuvasish Sengupta
                  Mr. Balarko Sen
                  Mrs. Subhra Das
                              ... For the petitioner

                  Mr. Sourav Kumar Mukherjee
                  Mr. Kaushik Chowdhury
                  Ms. Sahana Pal
                  Mr. S.M. Hassan
                             ... For the opposite party


             1.

Hearing concluded. Judgment reserved.

(Bibhas Ranjan De, J.)