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Smt. Usha Rani Ojha vs Shri Santanu Basu
2024 Latest Caselaw 4571 Cal

Citation : 2024 Latest Caselaw 4571 Cal
Judgement Date : 5 September, 2024

Calcutta High Court (Appellete Side)

Smt. Usha Rani Ojha vs Shri Santanu Basu on 5 September, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

                    05.09.2024
                      SL-2
                      Dd
                                                  CPAN/1450/2024

                                                 SMT. USHA RANI OJHA
                                                         VS.
                                                  SHRI SANTANU BASU
                                                          in
                                                    FMA/586/2024

                                              SMT. USHA RANI OJHA
                                                       VS
                                         STATE OF WEST BENGAL AND ORS.
                                                       in
                                                 FMA/587/2024
                                              SMT. USHA RANI OJHA
                                                       VS
                                              ARATI OJHA AND ORS.

                                 Mr. Biswajit De,
                                 MS. Mallika Manna, Advocates
                                               ... ... For the Appellant

                                 Mr. Sujit Sankar Koley, Advocate
                                               ... ... For the alleged contemnor



                                       1.

Petitioner complains of violation of the judgment and order dated August 21, 2024.

2. Learned advocate appearing for the alleged contemnor submits that, a Special Leave Petition was preferred against the judgment and order dated August 21, 2024 and that such Special Leave Petition was allotted a diary number.

3. Petitioner will serve a copy of the contempt petition upon the alleged contemnor and file an affidavit-of-service to such effect on the next date.

4. List the contempt petition on September 18, 2024.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

Signed By :

DEBABRATA DAS High Court of Calcutta

5 th of September 2024 05:08:47 PM

 
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