Industries Pvt. Ltd vs Pulak Ghosh
2024 Latest Caselaw 3044 Cal/2

Calcutta High Court

Industries Pvt. Ltd vs Pulak Ghosh on 27 September, 2024

OD-33
                              IA NO. GA/2/2024
                                EC/181/2019

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                                       IVL DHUNSERI PETROCHEM
                                       INDUSTRIES PVT. LTD.

                                           VERSUS

                                       PULAK GHOSH

    BEFORE:
    The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 27th September, 2024.

Appearance:

Mr. Somavho Ghosh, Adv.

Mr. Mehul Bachwat Adv.

...for the decree holder.

Mr. S Banerjee, Adv.

...for the judgment debtor

The Court: The judgment debtor, Mr. Pulak Ghosh, is examined in

part. He produces the photocopies of documents namely particulars of staff

salary, bank statement of Indian Overseas Bank, the bank statement of Indian

Bank, invoices raised by the legal professional whom he has engaged and

particulars of jewellery shops where jewellery worth Rs. 3 lakh was sold.

List this matter on 28th November, 2024.

(BIVAS PATTANAYAK, J.) A/s./Gb