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Prasun Kumar Bhattacharyya vs Sri Somesh Chandra Bhattacharyya And ...
2024 Latest Caselaw 3042 Cal/2

Citation : 2024 Latest Caselaw 3042 Cal/2
Judgement Date : 27 September, 2024

Calcutta High Court

Prasun Kumar Bhattacharyya vs Sri Somesh Chandra Bhattacharyya And ... on 27 September, 2024

OD-1
                                ORDER SHEET

                               APOT/319/2024
                                 EC/171/2014
                                  CS/3/2005
                              IA NO: GA/1/2024
                      IN THE HIGH COURT AT CALCUTTA
                          CIVIL APPELLATE JURISDICTION
                                ORIGINAL SIDE

                    PRASUN KUMAR BHATTACHARYYA
                              Versus
             SRI SOMESH CHANDRA BHATTACHARYYA AND ORS.


BEFORE:
THE HON'BLE JUSTICE MADHURESH PRASAD
          AND
THE HON'BLE JUSTICE RAI CHATTOPADHYAY
Date : 27th September, 2024.
                                                                         Appearance:
                                                         Ms. Chama Mookherji, Adv.
                                                          Mr. Anujit Mookherji, Adv.
                                                          Mr. Prithish Chandra, Adv.
                                                          Ms.Chandrani Ghosh, Adv.
                                                        Ms. Monisha Chattarjee, Adv.
                                                                 ... For the appellant.

                                                   Mr. Deep Narayan Mukherjee, Adv.
                                                              Mr. Subrata Das, Adv.
                                                           Mr. Debayan Ghosh, Adv.
                                                          ...For the respondent no. 1.

Mr. Janardan Mandal, Advocate ... for defendant Nos.2(a) and 2(b).

The Court:- We are informed that the present appeals are in connection

with the dispute which one of us (Madhuresh Prasad, J.) has considered in

APOT/78/2023 with EC/171/2014, CS/3/2005, IA NO: GA/1/2023,

GA/2/2023 and GA/3/2024 [Pratik Kumar Bhattacharyya v. Somesh Chandra

Bhattacharyya & Others] and judgment in such matter is reserved. This Bench

is not inclined to take up this matter.

Let this matter be placed before Hon'ble The Chief Justice in the

administrative side.

(MADHURESH PRASAD, J.)

(RAI CHATTOPADHYAY, J.)

S. Kumar / JM

 
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