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Nandlal Rathi vs Kamalalaya Centre & Ors
2024 Latest Caselaw 3025 Cal/2

Citation : 2024 Latest Caselaw 3025 Cal/2
Judgement Date : 26 September, 2024

Calcutta High Court

Nandlal Rathi vs Kamalalaya Centre & Ors on 26 September, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 23
                         IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                   CS/174/2002
                                  NANDLAL RATHI
                                       VS
                             KAMALALAYA CENTRE & ORS.


BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date: 26th September, 2024.

Appearance:

Mr. S.R.Saha,Adv.

...for the plaintiff.

The Court:-Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

s.chandra

 
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