Co.(Private) Ltd vs Dina Nath Parolia & Anr
2024 Latest Caselaw 3009 Cal/2

Calcutta High Court

Co.(Private) Ltd vs Dina Nath Parolia & Anr on 25 September, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 6
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EOS/58/1987
                               IA NO: GA/8/2024


                     BHARTIA STEEL AND ENGINEERING
                            CO.(PRIVATE) LTD
                                   VS
                        DINA NATH PAROLIA & ANR.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 25th September, 2024.

APPEARANCE:

Mr. Utpal Bose,Sr. Adv.

Ms. Madhupriya,Adv.

Mr. A.Sinha,Adv.

...for the decree-holder.

Mr. Sarosij Dasgupta,Adv.

Mr. Biswaroop Mukherjee,Adv.

Ms. Saheli Bose,Adv.

...for judgment-debtor.

The Court:- Affidavit-in-opposition and affidavit-in-reply in GA No. 8 of

2024 filed in Court today be kept in the record.

The report of the Learned Registrar, Original Side dated 20 th September,

2024 along with the sealed brown envelope is placed today. Report was

contained in the envelope. This is the report of the valuer dated 12.6.2015

pursuant to the Order dated 28th April, 2015. Let the report be kept in the

record.

Authenticated copies of the report may be handed over to the learned

Counsel for the parties forthwith so that the report may be placed before the

Special Referee for due consideration.

Fix on 12th December, 2024 for hearing of the application, namely GA

No. 8 of 2024.

Department is directed to place the record before this Court on the

returnable date.

The matter will appear in the list on 3rd October, 2024.

(SUGATO MAJUMDAR, J.)

s.chandra AR(CR)