B.P. Poddar Hospital And Medical ... vs Uco Bank
2024 Latest Caselaw 2981 Cal/2

Calcutta High Court

B.P. Poddar Hospital And Medical ... vs Uco Bank on 20 September, 2024

ORDER SHEET

                                                                                 OD-31

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION


                               EC No. 55 of 2024
               B.P. PODDAR HOSPITAL AND MEDICAL RESEARCH LTD.
                                   VERSUS
                                  UCO BANK

  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 20th September, 2024.

Appearance:

Mr. Satadeep Bhattacharyya, Adv.

Mr. Samriddha Sen, Adv.

Mr. Arijeet Bera, Adv.

For the decree-holder.

Mr. Shashwat Nayak, Adv.

Ms. Autalina Guha, Adv.

For the judgment debtor/UCO Bank.

The Court :- Mr. Shashwat Nayak, learned Advocate for the judgment

debtor/UCO Bank, submits that the appeal being No. APDT/3/2024 arising out

of the decree is already listed before the Hon'ble Division Bench. He seeks

accommodation.

In view of such submissions, list this matter on 4 th October, 2024.

(BIVAS PATTANAYAK, J.)

snn.