Avik Kumar Sinharay vs Atul Kumar Goel And Ors
2024 Latest Caselaw 2965 Cal/2

Calcutta High Court

Avik Kumar Sinharay vs Atul Kumar Goel And Ors on 19 September, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

OD 1

                              ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                     SPECIAL JURISDICTION (CONTEMPT)
                               ORIGINAL SIDE

                              CC 93 OF 2024
                          AVIK KUMAR SINHARAY
                                  Versus
                        ATUL KUMAR GOEL AND ORS.

   BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

AND The Hon'ble JUSTICE MD. SHABBAR RASHIDI Date : 19th September, 2024.

Appearance :

Mr. Soumya Majumdar, Adv.

...For the petitioner Mr. R. N. Majumder, Adv.

..For the alleged contemner

The Court: Petitioner complains of violation of the judgment and order

dated August 8, 2024

Learned advocate appearing for the alleged contemner submits that, his

client filed a special leave petitioner and obtained a diary number.

In such circumstances, list the contempt application in the monthly list

of November, 2024.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) TR/