Krishna Kumar Singh vs Sandhya Singh
2024 Latest Caselaw 2953 Cal/2

Calcutta High Court

Krishna Kumar Singh vs Sandhya Singh on 18 September, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-3
                                EC/220/2018
                              IA No.GA/2/2023
                                 GA/3/2024

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                                       KRISHNA KUMAR SINGH

                                               -VS-
                                       SANDHYA SINGH.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th September, 2024.

Appearance:

Mr. Rachit Lakhmani, Adv.

Mr. Avishek Das, Adv.

...for the award-holder.

Mr. Somnath Gangopadhyay, Adv..

...for the award-debtor.

The Court: The presence of the husband of the judgment-debtor is

noted and dispensed with for the time being. He is directed to be present on

the returnable date for examination.

Let this matter appear on 7th November, 2024.

(RAVI KRISHAN KAPUR, J.)

A/s./mg.