Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr
2024 Latest Caselaw 2928 Cal/2

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr on 13 September, 2024

OD-59
                              ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               IA NO. GA/4/2023
                                In EC/125/2015

           SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                  Vs
                         NAWAB YOSSUF & ANR

     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK
     Date : 13th September, 2024.
                                                                Appearance:
                                                       Mr. Rajarshi Dutta, Adv.
                                                       Mr. Deepak Kr. Jain, Adv.
                                                       Mr. Sarbojit Mukherjee, Adv.
                                                       ... for the petitioner.

                                                       Mr. Debnath Ghosh, Adv.
                                                       ... for the judgment debtor.

                                                       Ms. Piyali Sengupta, Adv.
                                                       Ms. Parona Sengupta, Adv.
                                                       ... for the KMC.




       The Court :- Mr. Debnath Ghosh, learned Advocate appearing for the

respondent seeks accommodation on the ground of illness of Mr. Ranjan

Bachawat, learned Senior Advocate.

List this matter on 8th November, 2024 at 12.30 p.m.

(BIVAS PATTANAYAK, J.)

mg