Raja Udyog Private Limited vs Raja Food Industries
2024 Latest Caselaw 2921 Cal/2

Calcutta High Court

Raja Udyog Private Limited vs Raja Food Industries on 12 September, 2024

OCD-2
                               ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Commercial Division]

                               EC-COM/288/2024

                         RAJA UDYOG PRIVATE LIMITED
                                     VS
                            RAJA FOOD INDUSTRIES

     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 12th September, 2024.

Appearance:

Mr. Sourav Jana, Adv.

Mr. Tinkari Jana, Adv.

Mr. Gopal Das, Adv.

... for the plaintiffs.

Ms. Sweta Mukherjee, Adv.

Mr. Pavel Das, Adv.

... for the judgment debtor.

The Court :- The partners of the judgment debtor company namely Jay

Pahlaj Bherwani and Pahlaj Mohandas Bherwani are present in Court.

Learned Advocate for the judgment debtor submits that the judgment

debtors undertake to abide by the terms and conditions of the decree and seeks

to file affidavit of undertaking in terms of prayers (g) and (h) of the Tabular

Statement by the returnable date.

List this matter on 12th November, 2024.

(BIVAS PATTANAYAK, J.)

mg