Biswanath Mitra vs K.C. Basu
2024 Latest Caselaw 2918 Cal/2

Calcutta High Court

Biswanath Mitra vs K.C. Basu on 12 September, 2024

ORDER SHEET

                                                                               OD-12 & 13

                       IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL JURISDICTION


                                     IA No. GA/5/2022
                                             In
                                       CS/220/1868

                                    BISWANATH MITRA
                                         VERSUS
                                        K.C. BASU

                                     IA No. GA/6/2022
                                             In
                                       CS/220/1868

                                    BISWANATH MITRA
                                         VERSUS
                                        K.C. BASU


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK
  Date: 12th September, 2024.

                                                                                 Appearance:
                                                                       Mr. Akash Dutta, Adv.
                                                                           For the purchaser.

                                                              Mr. Surajit Nath Mitra, Sr. Adv.
                                                                      Mr. Souvick Mitra, Adv.
                                                                     Ms. Shetparna Ray, Adv.
                                                                     Mr. Subhajit Das, Advd.
                                      For the trustees, Tapas Bose, Saibal Deb, Debraj Mitra.

                                                                Mr. Ayan Kumar Boral, Adv.
                                                                 Ms. Saswati Sengupta, Adv.
                                                         Mr. Sabyasachi Bhattacharyya, Adv.
                                                                     For Dilip Narayan Deb.

      The Court :- The report of the valuer has been forwarded by the learned

Registrar, Original Side vide its letter dated 31 st July, 2024.
                                        2




       Heard Mr. Surajit Nath Mitra, learned Senior Advocate in IA No.

GA/6/2022 in CS/220/1868 who concludes his argument.

       Mr. Ayan Kumar Boral, learned Advocate for the respondent, also

concludes his argument.

On the previous date, the hearing of IA No. GA/5/2022 was also

concluded.

The hearing in respect of both IA No. GA/5/2022 and IA No. GA/6/2022

are concluded. Judgment is reserved.

(BIVAS PATTANAYAK, J.)

snn.