Sree Sree Madan Mohan Jew Thakur vs B N B K Developer Llp
2024 Latest Caselaw 2913 Cal/2

Calcutta High Court

Sree Sree Madan Mohan Jew Thakur vs B N B K Developer Llp on 11 September, 2024

OD-30
                                   ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  IA NO. GA/1/2024
                                    In CS/12/2024

                      SREE SREE MADAN MOHAN JEW THAKUR
                                       Vs
                             B N B K DEVELOPER LLP

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : September 11, 2024.

Appearance :

Mr. A. K. Chatterjee, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.

... for the Plaintiff

Mr. Rajarshi Dutta, Adv.

Mr. Meghajit Mukherjee, Adv. Mr. Sarbajit Mukherjee, Adv.

Ms. Srijeeta Gupta, Adv.

Ms. Sonia Das, Adv.

... for the defendant

The Court: Ms. Suchismita Ghosh Chatterjee, learned Counsel, is appearing

for the plaintiff and Mr. Rajarshi Dutta, learned Counsel, is appearing for the

defendant.

Counsel for the plaintiff has filed the application being GA/1/2024 praying

for judgment upon admission.

Counsel for the plaintiff has argued at length but due to paucity of time,

hearing could not be completed.

Let the matter appear on 20th November, 2024 at 3:00 pm and 21st

November, 2024 at 2:00 pm.

(KRISHNA RAO, J.)

Sbghosh