Maadhawa Realpro Pvt Ltd vs Sushila Jain And Ors
2024 Latest Caselaw 2883 Cal/2

Calcutta High Court

Maadhawa Realpro Pvt Ltd vs Sushila Jain And Ors on 10 September, 2024

OCD-35

                             ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                            In CS-COM/412/2024
                           [Old No. CS/182/2022]
                    IA No. GA/3/2023, GA-COM/4/2024

                       MAADHAWA REALPRO PVT LTD
                                 -VS-
                         SUSHILA JAIN AND ORS


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : September 10, 2024.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Kuldeep Mallick, Adv.

Mr. Arun Kumar Upadhyay, Adv.

Mr. D. Paul, Adv.

Mr. Shantanu Mishra, Adv.

... for the plaintiff

Mr. Javed K. Sanwarwala, Adv. Mr. Sarosij Dasgupta, Adv. Ms. Madhurima Halder, Adv. Mr. S. A. Sanwarwala, Adv.

Ms. Sadaf Afrin, Adv.

...for the defendant no.1

The Court: Mr. Rupak Ghosh, learned advocate, is appearing for

the plaintiff.

Mr. J. K. Sanwarwala, learned advocate, is appearing for the

defendant no.1.

Counsel for the plaintiff has filed an application under Order XII

Rule 6 praying for judgment upon admission.

The defendant has filed an application under Order VII Rule 11 for

rejection of the plaint.

It is submitted that the pleading of both the applications have

completed and prayed for fixing the matter for hearing.

In view of the above, let the matter appear on 30th September,

2024.

(KRISHNA RAO, J.)

S.De