Laktaria Ltd vs Laktaria (India)P.Ltd
2024 Latest Caselaw 2861 Cal/2

Calcutta High Court

Laktaria Ltd vs Laktaria (India)P.Ltd on 6 September, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 20

                          IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE
                                    CS/475/1990
                       IA NO: GA/2/2002(Old No:GA/4107/2002)



                                   LAKTARIA LTD
                                        VS
                                LAKTARIA (INDIA)P.LTD


BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date:6th September, 2024.

APPEARANCE:

Mr. Sarathi Dasgupta,Adv. Mr. Pratik Ghose,Adv. Mr. Avishek Roy Chowdhury,Adv.

...for plaintiff.

Mr. Reetabrata Mitra,Adv. Mr. Kuldeep Mallick,Adv. Ms. Suchishmita Dutta,Adv.

Ms. Atasi Sarkar,Adv. ...for the defendant.

The Court:-Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.) s.chandra