Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr
2024 Latest Caselaw 2830 Cal/2

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr on 4 September, 2024

ORDER SHEET

                                                                                OD-37

                              IA No. GA/4/2023
                                      In
                                EC/125/2015
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION


               SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                   VERSUS
                             NAWAB YOSSUF & ANR.


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 4th September, 2024.

Appearance:

Mr. Surajit Nath Mitra, Sr. Adv.

Mr. Rajarshi Dutta, Adv. Mr. Deepak Jain, Adv.

Mr. Sarbajit Mukherjee, Adv. Mr. Abhishek Dutta, Adv. For the decree-holder.

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Debnath Ghosh, Adv.

Ms. Sananda Ganguli, Adv.

For Abdullah Yusuf.

Ms. Piyali Sengupta, Adv. Ms. Paroma Sengupta, Adv.

For K.M.C.

The Court :- Heard Mr. Ranjan Bachawat, learned Senior Advocate and Mr.

Debnath Ghosh, learned Advocate for legal representative of judgment debtor

no.1.

Due to paucity of time, the hearing could not be completed.

List this matter on 13th September, 2024 at 12:00 noon.

(BIVAS PATTANAYAK, J.) snn.