Flint Group India Private Limited vs Sujay Lodha
2024 Latest Caselaw 2813 Cal/2

Calcutta High Court

Flint Group India Private Limited vs Sujay Lodha on 3 September, 2024

OCD-11
                               ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                           IA No. GA-COM/3/2024
                            In CS-COM/652/2024

                     FLINT GROUP INDIA PRIVATE LIMITED
                                   -VS-
                               SUJAY LODHA


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : September 3, 2024.

Appearance :

Mr. Sourajit Dasgupta, Adv.

Mr. Souvik Majumdar, Adv.

...for the plaintiff

Mr. Asif Hussain, Adv.

Ms. Sujata Choudhury, Adv.

Mr. Om Prakash Singh, Adv.

Ms. Alia Gaffar, Adv.

...for the defendant

The Court: Mr. Sourajit Dasgupta, learned advocate, is appearing

for the plaintiff.

Mr. Asif Hussain, learned advocate, is appearing for the

defendant.

The plaintiff has filed an application being GA-COM/3/2024

praying for judgment upon admission.

Counsel for the defendant prays for direction upon the plaintiff to

serve a copy of the application.

Counsel for the plaintiff is directed to serve the copy of the

application along with the documents to the learned counsel for the

defendant.

Learned counsel for the plaintiff has served the same in the open

Court.

The defendant is directed to file affidavit-in-opposition within two

weeks. Reply thereto, if any, be filed within a week thereafter.

List the matter appear on 8th November, 2024.

(KRISHNA RAO, J.)

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