Ramnath Jhunjhunwala vs Martin Burn Ltd. And Ors
2024 Latest Caselaw 2796 Cal/2

Calcutta High Court

Ramnath Jhunjhunwala vs Martin Burn Ltd. And Ors on 2 September, 2024

O-38
                                                           ORDER SHEET



                            EC/220/2014
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE



                            IN THE MATTER OF:
                         RAMNATH JHUNJHUNWALA
                                    VS
                        MARTIN BURN LTD. AND ORS.


BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 2nd September, 2024.

Appearance:

Mr. Dhilon Sengupta, Adv.

Mr. P. Bagaria,Adv.

Mr. H. Gagaria,Adv.

For decree holder Mr. Nirmalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

For judgment debtors

The Court:- Mr. Dhilon Sengupta, learned advocate for the decree

holder seeks extension of time to file affidavit-in-opposition to the

supplementary affidavit filed by the judgment debtors.

Mr. Nirmalya Dasgupta, learned advocate for the judgment debtor

opposes such prayer.

In view of the above, let such affidavit-in-opposition to the

supplementary affidavit be filed within a week from date; reply, if any, thereto

be filed within a week thereafter.

Let this matter appear on 23rd September, 2024.

(BIVAS PATTANAYAK, J.)

Sb/