Mita Surana vs Surendra Singh Bangani
2024 Latest Caselaw 2792 Cal/2

Calcutta High Court

Mita Surana vs Surendra Singh Bangani on 2 September, 2024

O-18
                                                               ORDER SHEET

                                EC/41/2024
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                              IN THE MATTER OF:
                                 MITA SURANA
                                      VS
                           SURENDRA SINGH BANGANI



BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 2nd September, 2024.

Appearance:

Mr. Tamaghna Saha, Adv.

Mr. Abhimonyu Roy, Adv.

Ms. Pooja Jadav, Adv.

For plaintiff/decree holder Mr. Virendra Singh Bengani, Adv.

For judgment debtor

The Court:- Affidavit of service filed by the decree holder is taken on

record.

Learned advocate for the judgment debtor seeks for accommodation.

Let this matter appear on 9th September, 2024.

(BIVAS PATTANAYAK, J.)

Sb/