Aditya Birla Finance Limited vs Isha Food Products And Ors
2024 Latest Caselaw 2777 Cal/2

Calcutta High Court

Aditya Birla Finance Limited vs Isha Food Products And Ors on 30 September, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OCD 3
                              ORDER SHEET
                               EC/323/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                        ADITYA BIRLA FINANCE LIMITED
                                     VS
                        ISHA FOOD PRODUCTS AND ORS



      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 30th September, 2024.

Appearance:

Mr. Ranjit Singh, Adv.

Mr. Amar, Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Ratul Deb Banerjee, Adv.

. . .for the petitioner.

Mr. Om Prakash Singh, Adv.

. . .for the judgment debtor no.2.

The Court: Learned counsel for the award holder submits that the matter

has been settled between the parties. Accordingly, EC 323 of 2022 is dismissed

as withdrawn. Interim orders, if any, stand vacated. Warrant of arrest, if issued,

stands discharged.

(SABYASACHI BHATTACHARYYA, J.)

SP/