M/S Ugro Capital Ltd vs Katherine Foods And Ors
2024 Latest Caselaw 3097 Cal/2

Calcutta High Court

M/S Ugro Capital Ltd vs Katherine Foods And Ors on 4 October, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

ODC-1
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Commercial Division]


                                   EC/379/2023

                             M/S UGRO CAPITAL LTD
                                      VS
                           KATHERINE FOODS AND ORS


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 4th October, 2024

Appearance:

Mr. Md. Apzal Ansari, Adv.

...for judgment debtor no. 2.

The Court:- It is submitted by learned Counsel for the award debtor no. 2

that the suspension of warrant of arrest expires today.

The warrant of arrest shall remain suspended till November 22, 2024 or

until further order, whichever is earlier, subject to the award debtors filing their

affidavits of assets by November 8th 2024. The award debtor no. 2 shall be

personally present in Court on November 14, 2024 for being examined by the

award holder.

(SABYASACHI BHATTACHARYYA, J.)

SK.