Sri Biswajit Santra vs Dhaval Jain And Ors
2024 Latest Caselaw 3154 Cal/2

Calcutta High Court

Sri Biswajit Santra vs Dhaval Jain And Ors on 5 November, 2024

OD-18
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction (Contempt)
                                 ORIGINAL SIDE

                                    CC/85/2024

                             SRI BISWAJIT SANTRA
                                    VERSUS
                            DHAVAL JAIN AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date : 5th November, 2024.

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Shubradip Roy, Adv.

...for the petitioner

Mr. Arijit Dey, Adv.

...for the alleged contemnors

The Court: Affidavit of service filed by the petitioner in Court today be

taken on record.

Learned Advocate for the petitioner as well as the alleged contemnors

appear.

It is informed that an appeal has been taken out being APOT/293/2024

challenging this Court's judgment dated 27.04.2024. The Hon'ble Appeal

Court is in seisin of the matter.

For the reason as above, let this matter be adjourned today and be listed

on 12th November, 2024.

(RAI CHATTOPADHYAY, J.)

sg.