Purti Vanaspati Private Limited vs United India Insurance Company Limited
2024 Latest Caselaw 3149 Cal/2

Calcutta High Court

Purti Vanaspati Private Limited vs United India Insurance Company Limited on 5 November, 2024

OCD-9
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                             CS-COM/236/2024
                           [OLD NO. CS/19/2021]
                             IA No. GA /5/2023

                    PURTI VANASPATI PRIVATE LIMITED
                                   VS
                UNITED INDIA INSURANCE COMPANY LIMITED

      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date : November 5, 2024.

Appearance :

Ms. Suparna Mukherjee, Adv.

Ms. Kushboo Choudhury, Adv.

...for the plaintiff.

Mr. Balarko Sen, Adv.

...for the defendant.

The Court: Ms. Suparna Mukherjee, learned Counsel, is appearing

for the plaintiff.

Mr. Balarko Sen, learned Counsel, is appearing for the defendant.

It is submitted that the defendant has filed an application for

bringing some additional documents on record and the co-ordinate Bench of

this Court has already heard the matter and reserved for judgment.

In view of the submission made by the Counsel for the parties, the

case is adjourned.

List this matter on 29th November, 2024 under the same heading.

(KRISHNA RAO, J.)

sp3