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Canara Bank vs Mpmc Pvt. Ltd
2024 Latest Caselaw 1787 Cal/2

Citation : 2024 Latest Caselaw 1787 Cal/2
Judgement Date : 13 May, 2024

Calcutta High Court

Canara Bank vs Mpmc Pvt. Ltd on 13 May, 2024

        OD-49

                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE

                                RVWO/14/2024
                                      With
                                 EC/287/2011
                                 CS/270/2006
                               IA NO: GA/1/2024

                                 CANARA BANK
                                     VS
                                MPMC PVT. LTD.


      BEFORE:
      The Hon'ble JUSTICE APURBA SINHA RAY

Date : May 13, 2024.

Appearance:

Mr. Mainak Bose, Adv.

Mr. Farhan Gaffar, Adv. Mrs. Swati Bhattacharyya, Adv.

...for the decree-holder

Mr. Debmalya Ghosal, Adv.

Mr. Tanmoy Sett, Adv.

Ms. Aparajita Ghosh, Adv. Mr. Souvik Ghosh, Adv.

...for the judgment-debtor

The Court: Learned counsel for the parties have completed their

submission.

List the matter on 22nd May, 2024 under the heading "For Orders".

(APURBA SINHA RAY, J.)

sg.

 
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