Elkem South Asia Private Limited vs Simplex Infrastructures Limited
2024 Latest Caselaw 1783 Cal/2

Calcutta High Court

Elkem South Asia Private Limited vs Simplex Infrastructures Limited on 13 May, 2024

OD-18
                                    ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                      EC/431/2023
                                    IA NO:GA/1/2024


                        ELKEM SOUTH ASIA PRIVATE LIMITED
                                       VS
                        SIMPLEX INFRASTRUCTURES LIMITED

       BEFORE:
       The Hon'ble JUSTICE APURBA SINHA RAY

Date: 13th May, 2024.

Appearance:

Mr. Aniruddha Mitra, Adv.

Ms. Labanyasree Sinha, Adv.

...for the decree holder

Mr. Anirban Ray, Adv.

Mr. S. Sen, Adv.

Mr. Abhishek Banerjee, Adv. ...for the judgment debtor.

The Court: Learned Counsel for the judgment debtor has submitted

that the affidavit of asset shall be filed by 17 th May, 2024.

Learned Counsel for the decree-holder has submitted that this

opportunity should be given as a last chance.

List the matter on 21st May, 2024.

Affidavit of asset shall be filed in the meantime.

(APURBA SINHA RAY, J.)

S.De