Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors
2024 Latest Caselaw 1782 Cal/2

Calcutta High Court

Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors on 13 May, 2024

        OD-16

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                 EC/431/2022
                               IA NO: GA/1/2024

                      SUSHANT AGARWAL (HUF) AND ANR.
                                   VS
                         ANMOL AGARWAL AND ORS.


      BEFORE:
      The Hon'ble JUSTICE APURBA SINHA RAY

Date : May 13, 2024.

Appearance:

Mr. Jitendra Patnaik, Adv. Mr. Nirmalya Dasgupta, Adv. Ms. Dikcha Jajodia, Adv.

...for the petitioner

Mr. Partho Ganguly, Adv. Mr. Atreya Chakraborty, Adv. Ms. Nandini Sharma, Adv. ...for the judgment-debtors

The Court: Learned counsel for the judgment-debtors commences his

submission but does not conclude.

List the matter on 15th May, 2024.

(APURBA SINHA RAY, J.)

sg.