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Nandam Denim Ltd vs Fair Washing Ltd. And Ors
2024 Latest Caselaw 1778 Cal/2

Citation : 2024 Latest Caselaw 1778 Cal/2
Judgement Date : 13 May, 2024

Calcutta High Court

Nandam Denim Ltd vs Fair Washing Ltd. And Ors on 13 May, 2024

OD-15
                    IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                            EC /230/2021
                          IA NO. GA/1/2022
                         IN THE MATTER OF:
                        NANDAM DENIM LTD.
                                  VS
                   FAIR WASHING LTD. AND ORS.
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 13th May, 2024

Appearance:

Mr. V.Kothari, Adv.

Mr. A.K. Ghosh, Adv.

Mr. I.B. Jha, Adv.

For decree holder

Mr. Sourjya Roy, Adv.

For Sonali Bank

The Court : Learned counsel for the decree holder has

sought for accommodation. He has also submitted that though a

cheque of Rs. 50,47,204.56P. only has been handed over and the

same is going to be encashed very soon, a further sum of Rs.

3,16,585/- still remains due.

Learned counsel for the judgment debtor has submitted that

he will come back after getting proper instruction.

List the matter on 10th June, 2024.

(APURBA SINHA RAY, J.)

sb/

 
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