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Super Smelters Limited vs Md Muklesur Rahaman And Anr
2024 Latest Caselaw 1749 Cal/2

Citation : 2024 Latest Caselaw 1749 Cal/2
Judgement Date : 10 May, 2024

Calcutta High Court

Super Smelters Limited vs Md Muklesur Rahaman And Anr on 10 May, 2024

OCD-19

                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                            COMMERCIAL DIVISION

                              IA No. GA/1/2023
                            In CS-COM/475/2024
                            [OLD No. CS/43/2023]


                       SUPER SMELTERS LIMITED
                                 Vs
                    MD MUKLESUR RAHAMAN AND ANR.


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : May 10, 2024.

Appearance:

Mr. Kumarjit Banerjee, Adv.

Ms. Tanishka Khandelwal, Adv. Ms. Sanchari Chakraborty, Adv. Mr. Sourojit Dasgupta, Adv.

... for the plaintiff

The Court: Mr. Kumarjit Banerjee, learned counsel, is appearing for the

plaintiff.

None appears on behalf of the defendants.

The plaintiff has filed an application being GA/1/2023 praying for

judgment upon admission.

In spite of several notices upon the defendants, the defendants have not

entered appearance.

List the matter on 21st June, 2024 for hearing of GA/1/2023 under the

heading "Adjourned Motion".

(KRISHNA RAO, J.)

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