Mahesh Kumar Agarwal vs Union Of India And Anr
2024 Latest Caselaw 1716 Cal/2

Calcutta High Court

Mahesh Kumar Agarwal vs Union Of India And Anr on 9 May, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD 2

                                  WPO/352/2024
                        IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                           MAHESH KUMAR AGARWAL
                                     VS
                           UNION OF INDIA AND ANR.



    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
    Date: 9th May, 2024.




                                                                           Appearance:
                                                              Mr. Rajarshi Dutta, Adv.
                                                              Mr. Nilay Sengupta, Adv.
                                                               Mr. Sujit Banerjee, Adv.
                                                                     ...for the petitioner

                                          Mr. Ashoke Kumar Chakraborty, Ld. A.S.G.I.
                                                        Mr. Kumar Jyoti Tewari, Adv.
                                                       Mr. Tritha Pati Acharyya, Adv.
                                                 ...for the Union of India/respondents

The Court: Heard learned counsel for the parties. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

B.Pal