Anchor Investments Pvt Ltd vs Tci Finance Ltd
2024 Latest Caselaw 1703 Cal/2

Calcutta High Court

Anchor Investments Pvt Ltd vs Tci Finance Ltd on 7 May, 2024

OCD-19
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Commercial Division]

                             IA No.GA-COM/6/2024
                                       In
                                 CS/133/2019

                       ANCHOR INVESTMENTS PVT LTD
                                   -VS-
                            TCI FINANCE LTD


BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date : May 7, 2024.

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Rahul Poddar, Adv.

Mr. Debargha Basu, Adv.

... for the plaintiff

Mr. Rohit Banerjee, Adv.

Mr. Aditya Mondal, Adv.

Mr. Suryaneel Das, Adv.

Mr. Chiranjivi Pal, Adv.

Ms. Srishti Das, Adv.

... for the defendant

The Court: Mr. Rajarshi Dutta, learned counsel, is appearing for the

plaintiff. Mr. Rohit Banerjee, learned counsel, is appearing for the defendant.

The plaintiff has filed the present application being GA/6/2024

praying for recalling part of the judgment dated 8th December, 2022.

Counsel for the plaintiff has argued at length but due to paucity of

time, argument could not be completed.

Let the matter appear on 25th June, 2024 under the heading

"Adjourned Motion" at the top as 'part-heard'.

(KRISHNA RAO, J.) RS