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Dagcon (India) Private Limited vs Kolkata Metropolitan Development ...
2024 Latest Caselaw 1680 Cal/2

Citation : 2024 Latest Caselaw 1680 Cal/2
Judgement Date : 6 May, 2024

Calcutta High Court

Dagcon (India) Private Limited vs Kolkata Metropolitan Development ... on 6 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-25
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                           [commercial division]


                                  EC/434/2022

                    DAGCON (INDIA) PRIVATE LIMITED
                                 VS
            KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th May, 2024.

Appearance:

Mr. S. Sarkar, Adv.

Ms. A. Bansal, Adv.

Ms. P. Singh Roy, Adv.

...for award holder.

Mr. Avishek Guha, Adv.

Ms. Sonal Agarwal, Adv. Mr. A. Majumder, Adv.

...for judgment debtor.

The Court: As prayed for by the parties, and in view of the fact that a

connected appeal is pending before the Division Bench, let this matter appear in

the monthly list of July, 2024.

(RAVI KRISHAN KAPUR, J.) SK.

 
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