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Shivani Properties Pvt. Ltd vs Rajeev Lochan
2024 Latest Caselaw 1589 Cal/2

Citation : 2024 Latest Caselaw 1589 Cal/2
Judgement Date : 1 May, 2024

Calcutta High Court

Shivani Properties Pvt. Ltd vs Rajeev Lochan on 1 May, 2024

ORDER SHEET
                                                                                OD-5

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                              EC No. 520 of 2019
             IA No. GA/1/2023, GA/2/2023, GA/3/2024, GA/4/2024

                         SHIVANI PROPERTIES PVT. LTD.
                                   VERSUS
                               RAJEEV LOCHAN

      BEFORE:
      The Hon'ble JUSTICE APURBA SINHA RAY

Date: 1st May, 2024

Appearance:

Mr. Aritra Basu, Adv.

Mr. Iftekar Munshi, Adv.

For the applicant

Mr. Krishnaraj Thaker, Adv. Mr. Rahul Karmakar, Adv.

Mrs. Arunima Lala Sengupta, Adv.

Mr. Suman Majumdar, Adv.

For the decree-holder

Mr. Pratip Mukherjee, Adv.

Mr. Ranjit Singh, Adv.

...For the judgment-debtor

The Court:- Learned counsel for the parties have concluded their

opening submission. However, learned counsel appearing for the decree-holder

wants to submit on points of law.

List this matter on 3rd May, 2024 under the same heading.

(APURBA SINHA RAY, J.)

sg.

 
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