Citation : 2024 Latest Caselaw 2091 Cal/2
Judgement Date : 14 June, 2024
1
OD-10+11
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EC/171/2014
GA/8/2023
SRI SOMESH CHANDRA BHATTACHARYYA.
VS
PROSUN KUMAR BHATTACHARYYA AND ORS.
EC/277/2023
GA/3/2023
SMT. NITA BHATTACHARYYA AND ORS.
-VS-
SRI SOMESH CHANDRA BHATTACHARYYA AND ORS.
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 14th June, 2024.
Appearance:
Mrs. Chama Mookherjee, Adv.
Mr. Anujit Mookherji, Adv.
Ms. Chandrani Ghosh, Adv.
For defendant no. 1(a)
Mr. Shaunak Ghosh, Adv.
Mr. Janardan Mondal, Adv.
For defendant nos. 2(a), 2(b) and 2(c).
.
THE COURT: Learned Counsel for the parties submitted their respective written notes of argument. Let it be kept with the records.
Judgment is reserved.
[APURBA SINHA RAY, J.] dg/
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