Amiya Chorone Roquitte Alias Amiya ... vs Hitendra Damani And Ors
2024 Latest Caselaw 2080 Cal/2

Calcutta High Court

Amiya Chorone Roquitte Alias Amiya ... vs Hitendra Damani And Ors on 13 June, 2024

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                               ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              IA No. GA/3/2023
                                      In
                                CS/307/2022

        AMIYA CHORONE ROQUITTE ALIAS AMIYA CHARAN RAKSHIT
                              -VS-
                    HITENDRA DAMANI AND ORS

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : June 13, 2024.

Appearance:

Mr. Subhasish Sengupta, Adv. Mr. Rajesh Upadhyay, Adv.

...for the plaintiff

Mr. Budhadeb Ghosal, Adv.

Mr. Anirudh Poddar, Adv.

Mr. Dhiraj Kumar Gupta, Adv.

Mr. Swarup Saha, Adv.

...for the defendant

The Court: Mr. Subhasish Sengupta, learned advocate, is appearing

for the plaintiff and Mr. Budhadeb Ghosal, learned advocate, is appearing for

the defendant.

The defendant has filed an application being GA/2/2023 under

Order VII Rule 10 of the Code of Civil Procedure.

The plaintiff has also filed an application being GA/3/2023 for

judgment upon admission.

Counsel for the defendant has argued the matter in connection with

GA/2/2023.

Counsel for the plaintiff has given reply but due to paucity of time,

hearing could not be concluded.

Fix on 27th June, 2024 at 2:00 pm.

(KRISHNA RAO, J.)

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