The Golden Soap Factory Pvt Ltd vs Shailja Craft Pvt Ltd
2024 Latest Caselaw 2079 Cal/2

Calcutta High Court

The Golden Soap Factory Pvt Ltd vs Shailja Craft Pvt Ltd on 13 June, 2024

OD-23                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 IA NO. GA/1/2024
                                  In CS/137/2024

                     THE GOLDEN SOAP FACTORY PVT LTD.
                                    Vs
                           SHAILJA CRAFT PVT LTD

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: 13th June, 2024.

Appearance:

Mr. M. Kaur, Adv.

... for the petitioner.

The Court :- Mr. Kaur, learned Advocate appears for the plaintiff. None

appears for the defendant.

The plaintiff has filed an application being GA/1/2024 praying for

judgment and decree on admission. The plaintiff is directed to serve a copy to

the defendant and file affidavit-of-service on the next date fixed.

Let the matter appear on 3rd July, 2024.

(KRISHNA RAO, J.)

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