Karnani Properties Ltd vs Karnani Mansion Residents' ...
2024 Latest Caselaw 2066 Cal/2

Calcutta High Court

Karnani Properties Ltd vs Karnani Mansion Residents' ... on 12 June, 2024

OD-3
                                ORDER SHEET

                               CS/8/2016
                  IA No. GA/1/2016 (Old No.GA/136/2016)
                 IA No. GA/4/2016 (Old No.GA/2082/2016)

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                     KARNANI PROPERTIES LTD.
                                Vs
           KARNANI MANSION RESIDENTS' ASSOCIATION & ORS.



BEFORE :
The Hon'ble JUSTICE KRISHNA RAO

Date : June 12, 2024.

Appearance :

Mr. Sabyasachi Choudhury, Adv.

Mr. N. Choudhury, Adv.

Ms. A. Poddar, Adv.

Mr. Shounak Mukhopadhyay, Adv.

... for the plaintiff.

The Court :- Already the matter has been fixed for CAV but while

preparing the judgment the Court finds that some clarifications are required

and accordingly the matter was listed as "To Be Mentioned".

Learned Counsel for the plaintiff has clarified the matter.

CAV.

(KRISHNA RAO, J.)

S.De