Purnendu Roychowdhury vs Surendra Singh Bengani
2024 Latest Caselaw 2065 Cal/2

Calcutta High Court

Purnendu Roychowdhury vs Surendra Singh Bengani on 12 June, 2024

O-14
                                ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                               IA No. GA/9/2024
                                In CS/203/2021

                      PURNENDU ROYCHOWDHURY
                                -VS-
                       SURENDRA SINGH BENGANI

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: June 12, 2024.

Appearance:

Ms. Suchishmita Ghosh Chatterjee, Adv.

Mr. Shouveek Ray, Adv.

Mr. Niket Ojha, Adv.

...for the plaintiff

Mr. Rohit Banerjee, Adv.

Mr. Virendra Singh Bengani, Adv.

...for the defendant

The Court : Ms. Suchishmita Ghosh Chatterjee, learned advocate,

is appearing for the plaintiff and Mr. Rohit Banerjee, learned advocate, is

appearing for the defendant.

The defendant has filed the present application being GA/9/2024

praying for issuance of summons upon the witness.

Counsel for the plaintiff submits that the plaintiff has already

filed an application under Order XII Rule 6 for judgment upon admission

and the matter is fixed on 25th June and 26th June, 2024 as part heard.

Accordingly, let this application be placed before this Court on the said dates.

(KRISHNA RAO, J.)

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