M/S. Raman Construction Pvt Ltd vs M/S. Drishti Trade And Exports
2024 Latest Caselaw 2058 Cal/2

Calcutta High Court

M/S. Raman Construction Pvt Ltd vs M/S. Drishti Trade And Exports on 10 June, 2024

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                                  ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               [Commercial Division]

                            IA No. GA-COM/2/2023
                             [Old No. CS/217/2022]
                              In CS-COM/422/2024

                     M/S. RAMAN CONSTRUCTION PVT LTD
                                    -VS-
                      M/S. DRISHTI TRADE AND EXPORTS


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : June 10, 2024.

Appearance:

Ms. Sweta Mukherjee, Adv.

Mr. Pavel Das, Adv.

...for the plaintiff / petitioner

Mr. Siddhartha Banerjee, Adv. Mr. Soumyajit Majumdar, Adv.

Ms. Susmita Nath, Adv.

Mr. Sital Chakraborty, Adv. Mr. Subir Banerjee, Adv.

...for the defendant

The Court: Ms. Sweta Mukherjee, learned advocate, is appearing

for the plaintiff.

Mr. Siddhartha Banerjee, learned advocate, is appearing for the

defendant.

The plaintiff has filed an application praying for judgment upon

admission.

The defendant has already filed affidavit-in-opposition.

Counsel for the plaintiff prays for extension of time to file reply to

the affidavit-in-opposition.

Let affidavit-in-reply be filed within a week.

List the matter on 18th June, 2024 under the same heading.

(KRISHNA RAO, J.)

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