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Anchor Investments Pvt Ltd vs Tci Finance Ltd
2024 Latest Caselaw 2249 Cal/2

Citation : 2024 Latest Caselaw 2249 Cal/2
Judgement Date : 2 July, 2024

Calcutta High Court

Anchor Investments Pvt Ltd vs Tci Finance Ltd on 2 July, 2024

OCD-15
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                         [COMMERCIAL DIVISION]

                          IA No. GA-COM/6/2024
                              In CS/133/2019

                    ANCHOR INVESTMENTS PVT LTD
                                -VS-
                         TCI FINANCE LTD


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : July 2, 2024.

Appearance :

Mr. Rajarshi Dutta, Adv. Mr. V. V. V. Sastry, Adv.

Mr. Rahul Poddar, Adv.

...for the plaintiff

Mr. Rudraman Bhattacharya, Adv.

Mr. Rohit Banerjee, Adv. Mr. Akash Munshi, Adv.

Mr. Suryaneel Das, Adv.

Mr. Aditya Mondal, Adv.

Mr. Chiranjit Pal, Adv.

Ms. Srishti Das, Adv.

...for the defendant

The Court: Mr. Rajarshi Dutta, learned counsel, is appearing for

the plaintiff.

Mr. Rudraman Bhattacharya, learned counsel, is appearing for

the defendant.

The plaintiff has filed an application being GA-COM/6/2024

praying for recalling of the portion of the decree passed by this Court dated

8th December, 2022 or in the alternative the judgment and decree be

amended by including the cost in the said decree.

Hearing concluded.

C.A.V.

(KRISHNA RAO, J.)

sp3

 
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