Abp Private Limited vs Signet Media Service Private Limited
2024 Latest Caselaw 283 Cal/2

Calcutta High Court

Abp Private Limited vs Signet Media Service Private Limited on 25 January, 2024

OD-6

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                  EC/18/2021

                           ABP PRIVATE LIMITED
                                   VS
                   SIGNET MEDIA SERVICE PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 25th January, 2024 Appearance:

Mr. Soumabho Ghosh, Adv.

Ms. Tiana Bhattacharyya, Adv.

...for decree holder

Mr. Subhabrata Datta, Adv.

Mr. Debashis Sarkar, Adv.

Ms. Ananya Saha, Adv.

...for judgment debtor.

The Court:- Learned Counsel for the judgment debtor has concluded his

submissions so far as the maintainability of the execution proceeding before this

Court is concerned. Learned Counsel for the decree-holder commences his

submissions but does not conclude the same.

List this matter on 30th January, 2024.

(APURBA SINHA RAY, J.)

SK.