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Ivl Dhunseri Petrochem Industries Pvt. ... vs Pulak Ghosh
2024 Latest Caselaw 282 Cal/2

Citation : 2024 Latest Caselaw 282 Cal/2
Judgement Date : 25 January, 2024

Calcutta High Court

Ivl Dhunseri Petrochem Industries Pvt. ... vs Pulak Ghosh on 25 January, 2024

OD-5

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/181/2019

               IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.
                                   VS
                              PULAK GHOSH


  BEFORE:
  The Hon'ble JUSTICE APURBA SINHA RAY

Date : 25th January, 2024.

Appearance:

Mr. Somabho Ghosh, Adv.

Ms. Megha Shaw, Adv.

...for the decree-holder

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

Ms. Shilpa Das, Adv.

...for the judgment-debtor

The Court: Learned Counsel for the judgment-debtor has sought for an

accommodation for further examination of the judgment-debtor in connection

with the affidavit of assets filed in this execution proceeding.

Learned Counsel for the decree-holder raises no objection.

List this matter on 9th February, 2024 at 2:00 P.M. for examination of the

judgement-debtors.

(APURBA SINHA RAY, J.)

S.Bag

 
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