Union Of India & Anr vs Pam Development Pvt. Ltd
2024 Latest Caselaw 28 Cal/2

Calcutta High Court

Union Of India & Anr vs Pam Development Pvt. Ltd on 5 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-5

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE



                                 AP/1121/2016

                           UNION OF INDIA & ANR.
                                    VS
                         PAM DEVELOPMENT PVT. LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th January, 2024

Appearance:

Ms. Saswati Ghosh Sinha, Adv.

...for petitioner.

Mr. Priyankar Saha, Adv.

Mr. Amritam Mandal, Adv.

The Court:- An adjournment is prayed for on behalf of the petitioner

Union of India. The judgment debtor is represented.

Let this matter appear in the Monthly List of January, 2024.

(RAVI KRISHAN KAPUR, J.)

SK.