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Indusind Bank Limited vs M/S. Silicon Projects India Limited & ...
2024 Latest Caselaw 269 Cal/2

Citation : 2024 Latest Caselaw 269 Cal/2
Judgement Date : 24 January, 2024

Calcutta High Court

Indusind Bank Limited vs M/S. Silicon Projects India Limited & ... on 24 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-1

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/342/2018

                             INDUSIND BANK LIMITED
                                      VS
                   M/S. SILICON PROJECTS INDIA LIMITED & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th January, 2024.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Mr. Pratip Mukherjee, Adv.

Ms. Srijani Ghosh, Adv.

Mr. Sayan Chattopadhyay, Adv.

Ms. Payel Shome, Adv.

The Court: Notwithstanding the order dated 5th December, 2023, none of

the judgment-debtors have filed their Affidavit of Assets.

As a last chance, the time to file the Affidavit of Assets is extended till

19th February, 2024.

Let this matter appear on 20th February, 2024.

Liberty is granted to the award-holder to seek all relevant information if

necessary, by a letter to the Advocates appearing on behalf of the judgment-

debtor no. 2.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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